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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(4) in The first statutes of the Indian Institute of Technology (Indian School of Mines), Dhanbad, 2017

(4)The Deans and Associate Deans shall be entitled to additional monetary benefit as may be prescribed or approved by the Government of India, from time to time.