Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54] [Entire Act] State of Nagaland - Subsection Section 54(2) in The Global Open University (Nagaland) Act, 2006 (2)Officers and employees shall hold the posts to which they are recruited as per terms and conditions prescribed in regulations.
