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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(b) in Rules for Admission to Various Medical Colleges in Rajasthan, 1987

(b)Five seats (One in each Medical College of Rajasthan) are reserved for the bonafide repatriates from Burma, Srilanka, Uganda, Zaire and Vietnam, who migrated to India during the last five years. Students born in India of repatriated parents would not be eligible.