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[Cites 0, Cited by 0] [Section 121(2)] [Section 121] [Entire Act]

Union of India - Subsection

Section 121(2)(b) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(b)steering documents, including technical documents for operation, shall be available, in an updated version and the operational personnel shall be acquainted with it.