Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 121] [Entire Act]

Union of India - Subsection

Section 121(2) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(2)In addition, at start-up as mentioned in sub-rule (1) and during operation,-
(a)the management system with associated processes, resources and operational organisation shall be established;
(b)steering documents, including technical documents for operation, shall be available, in an updated version and the operational personnel shall be acquainted with it.