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Union of India - Section

Section 121 in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

121. Start-up and operation of facilities .-(1) The operator shall complete the commissioning process prior to start up of facilities for first time or after technical modifications.

(2)In addition, at start-up as mentioned in sub-rule (1) and during operation,-
(a)the management system with associated processes, resources and operational organisation shall be established;
(b)steering documents, including technical documents for operation, shall be available, in an updated version and the operational personnel shall be acquainted with it.