Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Punjab - Subsection

Section 40(22) in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

(22)The remuneration bills on account of conduct of these examinations of the Superintendent and other staff appointed for the purpose shall be submitted by the Superintendent of examination concerned and verified by himself and countersigned by Principal.
1. Superintendent .. Rs. 30/- per day plus Rs. 30/- both for preparation andwinding up the Centre.
2. Supervisors .. 15/- per day.
3. Centre-Clerk Typist .. Rs. 8/- per day.
4. Daftri .. Rs. 4/- per day.
5. Waterman/Water Women .. Rs. 3/- per day (Containers and glass tumblers would besupplied by the College).
6. Sweeper .. Rs. 3/- per day.
7. Chowkidar .. Rs. 3/- per day.
8. Typing of plans .. Re. 1/- per day subject to maximum of Rs. 5/- for centre upto100 candidates Rs. 10/- for centre of 100-200 candidates. Rs.15/- for centre of above 200 candidates.
9. Arrangements of seats .. Rs. 10/- for 200 candidates. This also includes removal ofseats from the hall/room.
10. Stationery to be paid to Superintendent examination Centre .. Re. 0.75 p. per working day (for centre upto 200 candidates).
    .. Re. 1/- per working day (for centre upto 300 candidates).
    .. Rs. 1.15/- per working day (for centre with more than 300candidates) plus
Rs. 8.00 for the whole examination for other stationery articles i.e. nibs, writing paper, pen, ink, pins, lead pencil, pen-holder, copying pencil, etc.Notes. - Conveyance Charges. - The Centre Superintendent will be paid on the following flat rates.
(i) upto 15 Sessions .. Rs. 20/-
(ii) upto 16-30 Sessions .. Rs. 40/-
(iii) upto 31-50 Sessions .. Rs. 70/-
(iv) Above 50 Sessions .. Rs. 80/-
If the distance from the residence to the Centre exceeds 5 km. only two journeys per day, irrespective of the number of sessions, shall be allowed, Tonga or rickshaw charges should only be claimed when the conveyance is actually used and is admissible. It cannot be claimed as a matter of right. Centre Superintendents who use their motor cycle/scooters shall be paid conveyance charges at the rate of 0.25 paise per km.Note. - Advances to Superintendent. - A reasonable amount of advance will be paid to the Superintendent to meet contingent expeses at their centres. The Superintendent must take receipts of advances if any given to any member of supervisory staff and produce receipt in case of need.