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State of Mizoram - Section

Section 20 in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

20. Formation of Executive Committee of District Council with Chief Executive Member.

(1)There shall be all Executive Committee in each of the District Councils with the Chief Executive Member at the head and five other members of Pawi District Council; four others members for Lakher District Council and three other members for Chakma District Council to exercise the functions hereinafter specified in Rules 29, 30, 31 and 32.
(2)There shall be a Secretary to the Executive Committee. The Secretary shall be appointed by the Chief Executive member and shall not be a member of the District Council:Provided that the Administrator of Mizoram may depute any of its officer to a District Council to function as its Executive Secretary, in which case the Secretary appointed by the Chief Executive Member shall function, under the officer so appointed by the Government, as Additional Secretary.