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[Cites 0, Cited by 0] [Section 8(7)] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(7)(a) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(a)Variations in capital expenditure on account of time and/or cost overruns/ efficiencies in the implementation of a capital expenditure project not attributable to an approved change in scope of such project, change in statutory levies or force majeure events;