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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Uttar Pradesh - Subsection

Section 40(5) in The U.P. Sheera Niyantran Niyamavali, 1974

(5)Account of each tank should be shown separately and a thick line drawn at the end of the account.M. F. 2[Rule 32, U. P. Sheera Niyantran Niyamavali, 1974]Monthwise statement showing tankwise stock and disposal of Molasses of previous season at .................................... Sugar Factory for the month of..................... 19... ;
Serial No. of storage tank Balance of molasses in stock by account at thebeginning of the month Despatches made during the month
Name of Distillery Quantity despatched Quantity supplied outstill licensees Quantity supplied to industrial units
1 2 3(a) 3(b) 3(c) 3(d)
           
Quantity sold to trade under release order Total of columns 3 (b), (c), (d) and 4 Closing balance of molasses at the end of themonth-column 2 Minus column 5 Actual closing balance at the end of the monthtankwise
4 5 6 7
       
Storage wastage Percentage of wastage Result of analysis of molasses Remarks
Brix Percentage of sugars (as reducing sugars) Name of analyst with signature
8 9 10(a) 10(b) 10(c) 11
           
I certify that the above statement has been correctly preparedStatement (with date) of the Occupier of Sugar FactoryN.B.-(1) The statement should be prepared in quadruplicate with carbon, the original being sent to the Controller of Molasses, duplicate copy to the Sub-Inspector of Excise posted at the sugar factory, triplicate copy to the Excise Inspector, Molasses Duty of the zone and the quadruplicate copy retained as office copy by the occupier of sugar factory.