Section 33(1)(b) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Uttar Pradesh - Subsection

Section 33(1)(b) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

(b)that the candidate was seriously ill at the time of examination the fact being duly supported with the certificate of a registered medical practitioner.

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State of Uttar Pradesh - Subsection

Section 33(1)(b) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992