Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 86] [Entire Act] State of Jharkhand - Subsection Section 86(86) in Jharkhand Building Byelaws 2016 86.2Words and expressions used in these bye laws, but not defined, shall have the same meaning as respectively assigned to them in the Act or respective Rules and the National Building Code of India, 2005 amended from time to time.
