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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(4) in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

(4)The payment bills may however be sent to the Registrar (By name), immediately after the despatch of the last instalment of awards, to avoid delay making of their payment.