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State of Bihar - Section

Section 65 in The Bihar Municipal Election Rules, 2007

65. Admission into and closure of Polling Stations.

(1)The Presiding Officer shall close the Polling Station at the hour appointed in that behalf under Rule 52 and shall not admit any elector thereto after that hour:Provided that all the electors present within the Polling Station before it is so closed shall be entitled to have their voters recorded.
(2)If any question arises as to whether any elector shall, for the purposes of the proviso to sub-rule (1) be deemed to be present within the Polling Station before it is closed, the question shall be referred for the decision of the Presiding Officer of such Polling Station and his decision shall be final.