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Union of India - Act

The Imperial Library (Change of Name) Act, 1948

UNION OF INDIA
India

The Imperial Library (Change of Name) Act, 1948

Act 51 of 1948

  • Published on 8 September 1948
  • Commenced on 8 September 1948
  • [This is the version of this document from 8 September 1948.]
  • [Note: The original publication document is not available and this content could not be verified.]
The Imperial Library (Change of Name) Act, 1948Act No. 51 of 1948 [As on 1956]

1870.

An Act to change the name of the Imperial Library.[8th September, 1948.]WHEREAS it is expedient to change the name of the Imperial Library;It is hereby enacted as follows :-

1. Short title

. -This Act may be called the Imperial Library (Change of Name) Act, 1948.

2. Imperial Library to be known as National Library.

- On and after the commencement of this Act, the Imperial Library shall be known as "the National Library", and any reference to the Imperial Library in any law for the time being in force or in any indenture, instrument or other document shall be construed as a reference to the National Library.