Section 15(3)(b) in The U.P. Higher Education Services Commission (Group "C" And "D" Employees) Services Regulations, 2000

[Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act]

(b)Thirty per cent of the total marks obtained at the minimum qualifying examination prescribed for the post shall be given to each candidate.

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