Bombay High Court
Chhatragun Anurath Kale And Ors vs The State Of Maharashtra Through Its ... on 17 January, 2024
Bench: K.R. Shriram, Neela Kedar
Board Sr.No.:-903
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 8547 OF 2021
Vinod Fakira Marathe And Ors ....PETITIONER
V/S
The State Of Maharashtra Thr Its Principal ....RESPONDENT
Secretary And Ors WITH WRIT PETITION NO. 8515 OF 2021 Omkar Dattatray Ukirde And Ors ....PETITIONER V/S The State Of Maharashtra Through Its Prin. ....RESPONDENT Secretary, Law And Judiciary Department And Ors WITH WRIT PETITION NO. 8511 OF 2021 Mahesh Apparao Choudhari And Ors ....PETITIONER V/S The State Of Maharashtra Through Its Prin. ....RESPONDENT Secretary, Law And Judiciary Dept. And Ors WITH WRIT PETITION NO. 8516 OF 2021 Gopal Vasanta Chavhan And Ors ....PETITIONER V/S The State Of Maharashtra Through Prin.
Page 1/9 ::: Uploaded on - 17/01/2024 ::: Downloaded on - 18/01/2024 06:57:52 :::Secretary, Law And Judiciary Dept. And Ors WITH WRIT PETITION NO. 8505 OF 2021 Vivek Sunil Jadhav And Ors ....PETITIONER V/S The State Of Maharashtra Through Its Prin. ....RESPONDENT Secretary, Law And Judiciary Department And Ors WITH WRIT PETITION NO. 8518 OF 2021 Shivaji Baban Dalvi And Ors ....PETITIONER V/S The State Of Maharashtra Through Its Prin. ....RESPONDENT Secretary, Law And Judiciary Department And Ors WITH WRIT PETITION NO. 8514 OF 2021 Sopan Vitthalrao Harkal And Ors ....PETITIONER V/S The State Of Maharashtra Through Its Prin. ....RESPONDENT Secretary, Law And Judiciary Department And Ors WITH WRIT PETITION NO. 8509 OF 2021 Lakhan Dayaram Rathod And Ors ....PETITIONER V/S ....RESPONDENT The State Of Maharashtra Through Its Prin.
Page 2/9 ::: Uploaded on - 17/01/2024 ::: Downloaded on - 18/01/2024 06:57:52 :::Secretary, Law And Judiciary Department And Ors WITH WRIT PETITION NO. 8495 OF 2021 Rajshri Milkiram Tembhare And Ors ....PETITIONER V/S The State Of Maharashtra Through Its Prin. ....RESPONDENT Secretary, Law And Judiciary Dept. And Ors WITH WRIT PETITION NO. 8517 OF 2021 Ganpat Uttam Gurav And Ors ....PETITIONER V/S The State Of Maharashtra Through Its Prin. ....RESPONDENT Secretary, Law And Judiciary Dept. And Ors WITH WRIT PETITION NO. 8519 OF 2021 Jagruti Sudhir Patil And Ors ....PETITIONER V/S The State Of Maharashtra Through Its Prin. ....RESPONDENT Secretary, Law And Judiciary Dept. And Ors WITH WRIT PETITION NO. 8513 OF 2021 Anantrao Ghanshyam Chandrashekhar And Ors....PETITIONER V/S The State Of Maharashtra Thr Its Principal ....RESPONDENT Secretary And Ors ....RESPONDENT Page 3/9 ::: Uploaded on - 17/01/2024 ::: Downloaded on - 18/01/2024 06:57:52 ::: WITH WRIT PETITION NO. 8503 OF 2021 Swapnil Udaram Hedau And Ors ....PETITIONER V/S The State Of Maharashtra Thr Its Principal ....RESPONDENT Secretary And Ors WITH WRIT PETITION NO. 8507 OF 2021 Praful Namdeo Kamdi And Ors ....PETITIONER V/S The State Of Maharashtra Thr Its Principal ....RESPONDENT Secretary And Ors WITH WRIT PETITION NO. 8510 OF 2021 Trisharam Popat Kamble And Ors ....PETITIONER V/S The State Of Maharashtra Through Its Prin. ....RESPONDENT Secretary, Law And Judiciary Dept. And Ors WITH WRIT PETITION NO. 8502 OF 2021 Reshma Arun Malshe And Ors ....PETITIONER V/S The State Of Maharashtra Through Its Prin. ....RESPONDENT Secretary, Law And Judiciary Dept. And Ors WITH WRIT PETITION NO. 8500 OF 2021 Page 4/9 ::: Uploaded on - 17/01/2024 ::: Downloaded on - 18/01/2024 06:57:52 ::: Mohan Chandrakant Karande And Ors ....PETITIONER V/S The State Of Maharashtra Thr Its Principal ....RESPONDENT Secretary And Ors WITH WRIT PETITION NO. 8912 OF 2021 Satish Harsing Kakarwal And Ors ....PETITIONER V/S The State Of Maharashtra Thr. Principal ....RESPONDENT Secretary And Ors WITH WRIT PETITION NO. 8903 OF 2021 Chhatragun Anurath Kale And Ors ....PETITIONER V/S The State Of Maharashtra Through Its Prin. ....RESPONDENT Secretary, Law And Judiciary Department And Ors WITH WRIT PETITION NO. 8910 OF 2021 Jitendra Pramod Panaskar And Ors ....PETITIONER V/S The State Of Maharashtra Thr. Principal ....RESPONDENT Secretary And Ors WITH WRIT PETITION NO. 8908 OF 2021 Milind Manohar Vhatkar And Ors ....PETITIONER V/S Page 5/9 ::: Uploaded on - 17/01/2024 ::: Downloaded on - 18/01/2024 06:57:52 ::: The State Of Maharashtra Thr Principal ....RESPONDENT Secretary And Ors WITH WRIT PETITION NO. 8911 OF 2021 Sourabh Vitthal Kaskar And Ors ....PETITIONER V/S The State Of Maharashtra Thr. Principal ....RESPONDENT Secretary And Ors WITH WRIT PETITION NO. 1853 OF 2022 Adinath Kisan Waghmare And Ors ....PETITIONER V/S The State Of Maharashtra Through Prin. ....RESPONDENT Secretary, Law And Judiciary Dept. And Ors WITH WRIT PETITION NO. 10512 OF 2022 Rahul Vaman Mate ....PETITIONER V/S The State Of Maharashtra Through Its Prin. ....RESPONDENT Secretary, Law And Judiciary Dept. And Ors WITH WRIT PETITION NO. 10514 OF 2022 Pooja Munjeba Sakhare And Ors ....PETITIONER V/S The State Of Maharashtra And Anr ....RESPONDENT WITH Page 6/9 ::: Uploaded on - 17/01/2024 ::: Downloaded on - 18/01/2024 06:57:52 ::: WRIT PETITION NO. 391 OF 2023 Sandhya Gaikwad And Ors ....PETITIONER V/S High Court Of Judicature At Bombay Through....RESPONDENT Its Registrar General And Ors WITH WRIT PETITION STAMP NO. 8169 OF 2022 Renuka Mahdukar Kadam ....PETITIONER V/S The State Of Maharshtra Thou Its Principal ....RESPONDENT Secretary Law And Judiciary Dept, WITH WRIT PETITION STAMP NO. 2343 OF 2022 Dinesh Suryabhan Patil And Ors ....PETITIONER V/S The State Of Maharashtra Thr Its Principal ....RESPONDENT Secretary And Ors WITH WRIT PETITION NO. 8501 OF 2021 Hemant Tanaji Jadhav And Ors ....PETITIONER V/S The State Of Maharashtra Thr Its Principal ....RESPONDENT Secretary And Ors WITH WRIT PETITION NO. 8546 OF 2021 Nitin Balkrishna Chainchore And Ors ....PETITIONER Page 7/9 ::: Uploaded on - 17/01/2024 ::: Downloaded on - 18/01/2024 06:57:52 ::: V/S The State Of Maharashtra Through Its Prin. ....RESPONDENT Secretary, Law And Judiciary Dept. And Ors WITH WRIT PETITION NO. 14912 OF 2023 Rohidas Bhausaheb Naikwadi ....PETITIONER V/S High Court Of Judicature At Bombay Thr. ....RESPONDENT Registrar General And Anr WITH WRIT PETITION NO. 1219 OF 2023 Narendra Madhukar Mali ....PETITIONER V/S High Court Of Judicature At Bombay Thr. ....RESPONDENT Registrar General And Anr WITH INTERIM APPLICATION NO. 52 OF 2024 In Writ Petition 8547 OF 2021 Vinod Fakira Marathe And Ors ....PETITIONER V/S The State Of Maharashtra Throu.its Principal ....RESPONDENT Secretary Law And Judiciary Dept And Anr Mr. Shubham Gurav i/b Talekar & Associates, for the Petitioners in W. P. Nos. 2343 of 2022, 10514 of 2022, 8495 of 2021,8513 of 2021, 8500 of 2021, 8501 of 2021, 8515 of 2021, 8509 of 2021, 8516 of 2021, 8547 of 2021, 8908 of 2021, 8911 of 2021 and 8912 of 2021, 8916 of 2021, 10512 of 2022 and Page 8/9 ::: Uploaded on - 17/01/2024 ::: Downloaded on - 18/01/2024 06:57:52 ::: (ST) 8169/2022.
Dr. Uday P. Warunjikar with Mr. Siddhesh Pilankar, for the Petitioner.
Mr. Mihir Desai, Sr. Advocate with Ms. Sanskruti Yagnik, for the Petitioners.
Dr. Milind Sathe, Sr. Advocate with Mr. Rahul Nerlekar, for Respondent Nos. 2 & 3 .
CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 17th January, 2024 P.C. :
Not before the Bench of which Justice K. R. Shriram is a member.
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