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[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Rajasthan - Subsection

Section 91(2) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(2)Technical losses for open access transaction of renewable energy during this MYT control period shall be as follows:
For direct supply to consumer on transmissionsystem 4.4%
For the supply using distribution network ofdistribution licensee below 132 kV 3.6%(i.e. the losses applicable for 33 system)
For the supply using both EHV transmission &distribution system 8.0%