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[Cites 0, Cited by 0] [Section 30(4)] [Section 30] [Entire Act]

State of Chattisgarh - Subsection

Section 30(4)(II) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(II)to consider and forward to the Executive Council with its recommendations ®c research projects and academic programmes proposed by the faculties and to bring about inter-faculty co-ordination for taking up projects on inter faculty basis;