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[Cites 0, Cited by 0] [Section 82(2)] [Section 82] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 82(2)(iv) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(iv)Representative of the National Bank for Agriculture and Rural Development not below the rank of Deputy General Manger.