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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Chattisgarh - Subsection

Section 9(2) in Chhattisgarh Panchayat Samvida Shala Shikshak (Appointment and Conditions of Service) Rules, 2004

(2)The posts of Samvida Shala Shikshaks shall be available for compassionate appointments for the employees of the State Government, and Collector may, under the orders issued by the State Government from time to time, direct the appointing authority that a person be appointed on compassionate grounds to the post of Samvida Shala Shikshak for a period of one year, and in compliance of the direction of the Collector, the appointing authority shall appoint that person on the post of Samvida Shala Shikshak for a period of one year in a specific school.