Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 102(1)] [Section 102] [Entire Act]

NCT Delhi - Subsection

Section 102(1)(b) in Delhi Prisons (Transfer of Prisoner, Labour and Jail Industry, Food, Clothings and Sanitation) Rules, 1988

(b)Convict Overseer — Black pugree, black coat (alkhaliq) and black payjama, a brown leather belt and brass buckle with the word "Overseer" engraved thereon.