Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 8 in Indian Broadcasting (Programme) Service Rules, 1990

8. Seniority.

(1)The relative seniority of members of the Service appointed to any grade in accordance with rule 6 at the time of initial constitution of the service, shall be governed by their relative seniority obtaining on the date of commencement of these rules.
(2)Officers who join the Service in any grade after its initial constitution including those mentioned in sub-rule (6) and sub-rule (7) of rule 7 shall rank below the appointed to the Service in that grade under rule 6.
(3)The seniority of persons recruited to the Service after the initial constitution shall be determined in accordance with the general orders and instructions issued by the Central Government in this behalf from time to time.
(4)The seniority of any person, not covered by sub-rules (1) to (3) shall be determined by the Controlling Authority in consultation with the Commission.