Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 3 in The Sugar (Price Determination for 2010-2011 Production) Order, 2011

3. Price of Sugar produced in 2010-2011 Season.

- The prices as specified in Column 3 of Schedule I or Schedule II, as the case may be, against the zones specified in the corresponding entry in column 2, shall be the prices payable for all the Indian Sugar Standards (ISS) grades of sugar, packed in 'A', Twill new gunny bags and produced in 2010-2011 sugar season by all vacuum pan sugar factories specified in Schedule III which are required to be supplied to any person, Organization or State Government under sub-clause (1) of clause 2 of the Levy Sugar Supply (Control) Order, 1979 for delivery at buyer's option in (i) railway wagons or (ii) the buyer's carts, lorries or other means of transport at the factory gate or factory godowns:Provided that where a sugar factory is situated at a distance exceeding five kilometers from the nearest railway station or an out agency of the railways or from the godowns outside the factory not connected, the producer may charge additional thirteen paise per quintal of sugar per kilometer beyond five kilometers of the distance between the sugar factory and such railway station or the out agency of the railway in case of dispatches by rail or between the sugar factory and such godowns in case of delivery ex-godowns.Explanation - In this Order:-
(a)the prices specified in column 3 of Schedule I and Schedule II do not include the excise duty or additional excise duty in lieu of sale tax or the special excise duty as the case may be which the producer can recover at the rate in force at the relevant time, in addition to the prices as determined under this Order;
(b)the prices specified in column 3 of Schedule I include transport from factory godown and loading, at buyer's option, into railway wagons at the railway station or siding generally used by the producer and including siding or wagons hauling, dunnage and other incidentals;
(c)the prices specified in column 3 of Schedule II includes transport from godowns and loading of sugar, at buyer's option, into carts, lorries or other means or transport at the factory gate/factory godowns and includes all other incidentals.