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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(2)(vi) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(vi)three teachers, of whom at least one shall be in the rank of Professor, where there is a Professor, from each Department of the Faculty concerned elected jointly by such teachers;