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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Mizoram - Subsection

Section 51(2) in Mizoram Liquor (Prohibition and Control) Rules, 2014

(2)When distillations is carried on at night or at all other times when an officer of the Excise & Narcotics Department is not present, the plant gate shall remain locked provided that on Sundays or public holidays mentioned in sub-rule (1) the registered servants of the licencee may be allowed entry and exit between sunrise and sunset.