Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 74(2)] [Section 74] [Entire Act]

Bengal Presidency - Subsection

Section 74(2)(i) in Calcutta Improvement Act, 1911

(i)for regulating the grant of leave of absence, leave allowances and acting allowances to the officers or servants of the Tribunal; and