Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Punjab - Subsection Section 17(2) in Deputy Ministers Free Rail Travel (Concession) Rules, 1988 (2)Subject to the Railway Rules, refunds shall be admissible on unused or partly used tickets on its presentation to the Railway Administration.
