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[Cites 0, Cited by 0] [Section 107] [Entire Act]

State of Assam - Subsection

Section 107(2) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(2)Every technical personnel shall in every case in which he may be professionally consulted or engaged be responsible so far as his professional consultations / services are concerned with due compliance of the provisions of these rules being in force at that time.