Section 65(3)(a) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

[Cites 0, Cited by 0] [Section 65(3)] [Section 65] [Entire Act]

(a)in providing the parking, care has to be taken that 50% of the open space is left for landscaping and not counted for in the parking calculations;

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