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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Assam - Subsection

Section 65(3) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(3)In all building of various uses except residential buildings as mentioned above, parking space of each car and scooter has to be provided with the following specifications:--
(a)in providing the parking, care has to be taken that 50% of the open space is left for landscaping and not counted for in the parking calculations;
(b)at least 25% of the open space reserved as organized open space which should be clearly shown in the service plan.
Area Car Space (in sq.m)
Basement parking 30
Stilt 25
Open Parking 20