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[Cites 0, Cited by 0] [Section 6(15)] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(15)(d) in Andhra Pradesh Language Pandit Training Colleges (Regulation of Admissions into Pandit Training courses through Common Entrance Test) Rules, 2007

(d)Procedure to fill up seats under Category-B (20%) seats in Unaided Pandit Training Institutions which have opted for LPCET and admissions through LPCET-AC Window: