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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(15) in Andhra Pradesh Language Pandit Training Colleges (Regulation of Admissions into Pandit Training courses through Common Entrance Test) Rules, 2007

(15)All the candidates called for counselling shall produce the specified original documents along with duly attested photocopies and the Convener of LPCET-AC Admissions shall be entitled to cause verification of all the documents produced by the Candidates.
(d)Procedure to fill up seats under Category-B (20%) seats in Unaided Pandit Training Institutions which have opted for LPCET and admissions through LPCET-AC Window: