Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30(3)] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(3)(i) in The Bangalore Metro Railway (General) Rules, 2011

(i)A failure of the traction control line shall be indicated on the Train Integrated Management System panel which shall enable the fault to be isolated, in case of simultaneous failure of redundant equipment, the train shall be rendered inoperative in consultation with the traffic controller;