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[Cites 0, Cited by 0] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(3) in The Bangalore Metro Railway (General) Rules, 2011

(3)
(i)A failure of the traction control line shall be indicated on the Train Integrated Management System panel which shall enable the fault to be isolated, in case of simultaneous failure of redundant equipment, the train shall be rendered inoperative in consultation with the traffic controller;
(ii)when such failure of the traction control happens on a running line and renders the train inoperative even by applying appropriate isolations in the Train Integrated Management system, the Train Operator shall inform the Traffic Controller that his train is stalled and requires assistance to move and in this case the train shall be dealt with in accordance with rule 49.