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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(1) in The Bangalore Metro Railway (General) Rules, 2011

(1)Every employee of the Bangalore Metro Railway shall-
(a)see that every effort is made for ensuring safety of the public and of his fellow employees;
(b)promptly, report to his superior any occurrence likely to affect the safe and proper working of the Bangalore Metro Railway which may come to his notice; and
(c)render spontaneously all possible assistance when called upon to do so by the appropriate official in case of an accident or obstruction.