Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act] Union of India - Subsection Section 13(1)(b) in The Bangalore Metro Railway (General) Rules, 2011 (b)promptly, report to his superior any occurrence likely to affect the safe and proper working of the Bangalore Metro Railway which may come to his notice; and