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Union of India - Section

Section 13 in The Bangalore Metro Railway (General) Rules, 2011

13. Duty for ensuring safety.

(1)Every employee of the Bangalore Metro Railway shall-
(a)see that every effort is made for ensuring safety of the public and of his fellow employees;
(b)promptly, report to his superior any occurrence likely to affect the safe and proper working of the Bangalore Metro Railway which may come to his notice; and
(c)render spontaneously all possible assistance when called upon to do so by the appropriate official in case of an accident or obstruction.
(2)Every employee of the Bangalore Metro Railway who observes-
(a)anything wrong with a train; or
(b)any obstruction, failure or threatened failure of any part of the way or works or track side electric equipment including power supply installation; or
(c)any defective signal; or
(d)any unusual circumstances such as fire, smoke, flood accident or other dangerous condition on any part of the system likely to interfere with the safe running of trains, or the safety of the public, shall take immediate steps, to prevent an accident, and promptly report the matter to the Operations Control Centre or the nearest Station Controller.