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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of West Bengal - Subsection

Section 23(1)(a) in West Bengal Electrical Licensing Rules, 2017

(a)Candidates intending to appear in the examination for Certificate of Competency, shall be examined by oral and practical tests and examination shall normally be conducted through the medium of the English/Bengali/Hindi/Urdu/Nepali, as the case may be.