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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of West Bengal - Subsection

Section 23(1) in West Bengal Electrical Licensing Rules, 2017

(1)
(a)Candidates intending to appear in the examination for Certificate of Competency, shall be examined by oral and practical tests and examination shall normally be conducted through the medium of the English/Bengali/Hindi/Urdu/Nepali, as the case may be.
(b)A candidate may appear or apply for maximum 3 (three) parts at a time.
(c)After coming into force of these rules, no application for new or further Parts for Supervisor Certificate of Competency, shall be entertained from the candidate attaining the age of 65 years. In respect of renewal of such Certificate, candidate of 65 years shall produce a medical fitness certificate. However, in any case Supervisor Certificate of Competency of a person is liable to be ceased/cancelled upon attaining his age of 70 years.
(d)All the candidates applying for Supervisor Certificate of Competency (Degree/Diploma) examination including exempted category shall possess the requisite Degree/Diploma in Electrical Engineering or equivalent from the institutes or colleges recognized by MHRD or UGC or AICTE.