Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 105(1)] [Section 105] [Entire Act]

State of Assam - Subsection

Section 105(1)(a) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(a)Rs. 1500.00 (Rupees one thousand five hundred) only per year.