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[Cites 0, Cited by 0] [Section 105] [Entire Act]

State of Assam - Subsection

Section 105(1) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(1)Architect/ Engineer/ Group/ Agency/Others.
(a)Rs. 1500.00 (Rupees one thousand five hundred) only per year.
(b)Rs.500.00 (Rupees five hundred) only for a single multi storeyed commercial building, apartment, residential and others.
(c)Rs. 250.00 (Rupees two hundred fifty) only for a single residential building.