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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(2) in Bachelor of Engineering and Technology, Bachelor of Pharmacy and Diploma in Pharmacy (Regulation of Admission and Payment of Fees) Rules, 2008

(2)The admission committee shall prepare and publish three separate merit lists, namely:-
(i)The first merit list shall include the candidates who have passed the qualifying examination from the Gujarat Board. Merit list of reserved category candidates shall be prepared separately;
(ii)The second merit list shall include the candidates who have passed the qualifying examination from the Central Board of Secondary Education. Merit list of reserved category candidates shall be prepared separately; and
(iii)The third merit list shall include the candidates who have passed the qualifying examination from the Council of Indian School Certificate Examinations, New Delhi or National Institute of Open Schooling or International Board. Merit list of reserved category candidates shall be prepared separately;
(iv)the available Seats shall be distributed on pro-rata basis taking into considerations the number of students passed from the boards mentioned in (i), (ii) and (iii) above, in the current academic year.