Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40(20)] [Section 40] [Entire Act]

State of Punjab - Subsection

Section 40(20)(k) in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

(k)A statement showing the total consumption of answer-books and continuation sheets at the end of examination. The balance shall be sent to the Registrar back immediately after examinations are over along with above statement of answer-books/continuation sheets received and used by him.