Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Punjab - Subsection

Section 40(20) in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

(20)The Superintendent shall submit along with his report on each day of examination in duplicate the following information duly verified under his own stamp, seal and signature :
(a)Attendance sheet, subject, Class and paper-wise.
(b)Absentees statement, subject, class and paper-wise.
(c)An account of the use of answer-books daily, and at the end of examination.
(d)Account of use of continuation sheets daily and at the end of examination.
(e)Report of copying and other unfair means cases.
(f)Seating plans.
(g)Attendance of Invigilators and other staff.
(h)Certificates as required to be furnished under the foregoing regulations.
(i)Certificate regarding receipt of question paper subject and paper-wise for each class as per date-sheet, consumption thereof and balance left with the Superintendent.
(j)A report on any alteration or change in the question paper stating the authority under which it has been done.
Note. - No such change or alteration shall be made without the prior permission of the Registrar.
(k)A statement showing the total consumption of answer-books and continuation sheets at the end of examination. The balance shall be sent to the Registrar back immediately after examinations are over along with above statement of answer-books/continuation sheets received and used by him.
(l)The envelope containing the Question-paper together with the un-used question papers.