Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 276] [Entire Act] State of Andhra Pradesh - Subsection Section 276(1) in Andhra Pradesh Panchayat Raj Act, 1994 (1)The following Acts are hereby repealed, namely:-(i)The Andhra Pradesh Gram Panchayats Act 1964. (Act 2 of 1964),(ii)The Andhra Pradesh Mandal Praja Parishads, Zilla Praja Parishads and Zilla Pranalika and Abhivrudhi Sameeksha Mandals Act, 1986 (Act 31 of 1986), and(iii)The Andhra Pradesh Local Bodies Electoral Reforms Act, 1989, (Act 28 of 1989).
