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[Cites 0, Cited by 0] [Section 276(1)] [Section 276] [Entire Act]

State of Andhra Pradesh - Subsection

Section 276(1)(ii) in Andhra Pradesh Panchayat Raj Act, 1994

(ii)The Andhra Pradesh Mandal Praja Parishads, Zilla Praja Parishads and Zilla Pranalika and Abhivrudhi Sameeksha Mandals Act, 1986 (Act 31 of 1986), and