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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(3) in First Statutes of the University of Udaipur

(3)Panel of the Elected Nominees.-(i) Each Apex Co-operative Organisation shall send the name of its nominee so elected to the Registrar of the University who shall maintain the panel.
(ii)When the vacancy arises, the Registrar shall forward the panel to the State Government for nominating one person from amongst the panel, after he has got the panel verified from the Chairman of the Executive Committee of the Apex Co-operative Organisations.
(iii)As and when a nominee of the Apex Co-operative Organisation ceases to be a member of the said Organisation the Chairman of the Executive Committee concerned shall notify the same to the Registrar and shall proceed to elect another nominee in place of the nominee who has ceased to be a member in the manner prescribed above and forward the name of the person so elected to the Registrar.