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State of Rajasthan - Section

Section 112 in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

112. Monitoring of sale of electricity to consumers.

(1)On the basis of approved sales forecast, the distribution licensee shall work out requirement of half yearly sales to different consumer categories, taking into account seasonal variations in demand during the year.
(2)The distribution licensee shall monitor the sales to different consumer categories and ensure that sale to any category of consumer is not unduly restricted.
(3)The distribution licensee shall send monthly reports to the Commission regarding sale of electricity to different consumer categories.