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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(1)(ii) in The U.P. Subordinate (Co-operative and Panchayat) Audit Service Rules, 1980

(ii)by promotion through the Commission on the basis of seniority subject to the rejection of the unfit from amongst person, on the ministerial staff of the offices under the administrative control of the Chief Audit Officer who are working against posts in the scale of pay of Rs. 230-385 and who are permanent on those posts or any lower posts: